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Gauhati High Court

Gauri Sankar Bora vs Rajiv Gandhi Institute Of Petroleum ... on 21 October, 2024

                                                             Page No.# 1/3

GAHC010192502022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/6337/2022

         GAURI SANKAR BORA
         SON OF SRI PRONAB BORA,
         RESIDENT OF HOUSING COLONY,
         NEAR D.C. OFFICE, SIVASAGAR,
         ASSAM- 785640.

         VERSUS

         RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 10 ORS
         REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
         BAHADURPUR,
         P.O.- HARBANSHGANJ, JAIS,
         AMETHI- 229304, UTTAR PRADESH.

         2:THE DIRECTOR
          RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
          MUBARAKPUR MUKHETIA MORE

         BAHADURPUR
         P.O.- HARBANSHGANJ
          JAIS
         AMETHI- 229304
          UTTAR PRADESH.

         3:THE REGISTRAR
          RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
          MUBARAKPUR MUKHETIA MORE
         BAHADURPUR
         P.O.- HARBANSHGANJ
          JAIS
         AMETHI- 229304
          UTTAR PRADESH.
         4:THE ASSISTANT REGISTRAR
          FACULTY
                                                      Page No.# 2/3

AFFAIRS
 RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
 JAIS
AMETHI- 229304
 UTTAR PRADESH.

5:THE DEAN
 FACULTY
AFFAIRS
 RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
 JAIS
AMETHI- 229304
 UTTAR PRADESH.

6:ASSAM ENERGY INSTITUTE
 SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
REPRESENTED BY ITS COORDINATOR.

7:THE COORDINATOR
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.

8:CHINMOY JIT SARMA
 LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.


9:SEKHAR GOGOI
 LECTURER
                                                                          Page No.# 3/3

            ASSAM ENERGY INSTITUTE
            SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
            TECHNOLOGY
            VILLAGE- GOHAIN GAON
            DISTRICT SIVASAGAR
            ASSAM- 785697.

            10:MS. SRAWANTI MEDHI
             LECTURER
            ASSAM ENERGY INSTITUTE
            SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
            TECHNOLOGY
            VILLAGE- GOHAIN GAON
            DISTRICT SIVASAGAR
            ASSAM- 785697.

            11:SATYAJIT CHOWDHURY
             LECTURER
            ASSAM ENERGY INSTITUTE
            SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
            TECHNOLOGY
            VILLAGE- GOHAIN GAON
            DISTRICT SIVASAGAR
            ASSAM- 785697


Advocate for the Petitioner   : MR R SENSUA, M. A. OASIS,MR D BORAH,MR S DAS

Advocate for the Respondent : MR. K N CHOUDHURY (R-1-7), MR G RAHUL,MR. D M NATH
(R- 10 & 11),MR. S C KEYAL (r-8,9),MR. R M DEKA (R-1-7)


                                   BEFORE
                  HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                         ORDER

Date : 21.10.2024 On request made by Mr. N. Gautam, learned counsel for respondent Nos.1 to 7, list the matter again on 08.11.2024.

JUDGE Comparing Assistant