Section 321(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

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Union of India - Subsection

Section 321(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)in the first four years of sailor's time

(i)Cells for a period not exceeding five days;

(ii)reduction to the second class for conduct if restored at the end of one month; or,