Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] Bengal Presidency - Subsection Section 53(ii) in Police Regulations, Bengal , 1943 (ii)which is likely to lead to a breach of the peace or to other offences, e.g., a riot, not in itself important, may be likely to provoke reprisals;
