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[Cites 0, Cited by 0] [Section 32AAA] [Entire Act]

State of Rajasthan - Subsection

Section 32AAA(2) in The Rajasthan Police Service Rules, 1954

(2)On the basis of the recommendation of the Departmental Promotion Committee, the Government may appoint such officer to Senior/Selection/Super Time Scale of the Service, as the case may be.]