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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Rajasthan - Subsection

Section 170(f) in Rajasthan District Board Account Rules

(f)In case of tehsils having Bank branches at their Headquarters, the Bank shall afford credit in the Pass Book and shall send a monthly account to the Board. With the help of this statement the board shall prepare its subsidiary records.