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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(5) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(5)A copy of every order passed whether final or interim on an application shall be given to the applicant and the opposite party or their representatives in person or shall be sent to them through a process server or by registered post.