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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(m) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

(m)"Volunteer" means the person of a recognized service organization who does a job without being paid for it and offers his services without being forced to do it.