Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Sugar Export Promotion Act, 1958

(2)When sugar has been delivered by an owner in accordance with the provisions of sub- section (1), the owner shall retain no rights in respect of such sugar except his right to receive payment therefor under section 9.