Meghalaya High Court
Tura Law College & Anr. vs . Marbina R. Marak & Anr. on 27 September, 2019
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
Serial No. 20
Regular List HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018
Date of order: 27.09.2019
Tura Law College & Anr. Vs. Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice Ajay Kumar Mittal, Chief Justice
Appearance:
For the Petitioner/Appellant(s) : Mr. S. Thapa, Adv.
For the Respondent(s) : None
At the request of the learned counsel for the petitioner, adjourned to 18.10.2019..
(Ajay Kumar Mittal) Chief Justice Meghalaya 27.09.2019 "Sylvana PS"