Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 14A in The Rajasthan Lands Summary Settlement Act, 1953 14A. [ Commencement of settlement under this Act. [Inserted by Rajasthan Act No. 4 of 1958.] - A Settlement made under this Act shall commence from such date, as the State Government may, by notification in the Official Gazette, direct].
