Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007 17. Senate. - The Senate of the Institute shall be the principal academic body and its composition shall be such as may be provided by the Statutes.
