Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(a) in The Orissa Panchayat Samiti Act, 1959 (a)in the case of a suit or proceeding against the [* * *] [Omitted vide Orissa Act No. 1 of 1968.] Samiti, the Chairman; and
