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State of Madhya Pradesh - Section

Section 73 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

73.

[x x x] [[Omitted by Notification No. D-15-112-95-XIV-3, dated 12-2-2001. Prior to omission it read as under :'73. Supervision of works.-All works shall be carried out under the supervision of the Secretary and Chairman or any member or members of the Market Committee duly authorised in this behalf by the Market Committee by passing a resolution.']]Chapter-V Internal Audit