Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(3) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(3)The subsequent Chancellor shall be either the then Trustee of theSponsoring Body or such other person of eminence of national figure in the field ofeducation, science, culture or public life, when such an appointment is beingconsidered, as may be decided by the Sponsoring Body.