Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 352S(4)] [Section 352S] [Entire Act] Union of India - Subsection Section 352S(4)(b) in The Merchant Shipping (Amendment) Act, 2002 (b)in any other case, the person by whom the oil is received in India.