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State of Odisha - Section

Section 54 in The Orissa Factories Rules, 1950

54. Employment of young persons on dangerous machines.

- The following machines shall be deemed to be of such dangerous character that young persons shall not work at them unless the provisions of Section 23 (1) are complied with :Power presses other than hydraulic presses;Milling machines used in the metal trades;Guillotine machinesCircular saws;Platen printing machines.Rules framed under Section 28