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State of Odisha - Section

Section 242 in Grama Panchayats Rules, 1968

242.

On the discussion being concluded in the event of several amendments having been proposed, the President of the meeting shall put the amendments at vote in the reverse of the order in which they were moved and when the amendments have been disposed of, he shall put to vote the original motion, or the motion as amended, as the-case may be.