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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(4)(iii) in The Gujarat Labour Welfare Fund Act, 1953

(iii)10 any establishment within the meaning of the Bombay Shops and Establishments Act, 1948, which employs, or on any working day during, the twelve months preceding the specified date employed, ten or, more persons :