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State of Tamilnadu - Section

Section 5 in Tamil Nadu Outports Landing and Shipping Fees Act, 1885

5. Rates of fees to be notified.

- Such rate shall be notified in the [Official Gazette] [Substituted for the words 'Fort St. George Gazette' by the Adaptation Order of 1937.] at least one month before the date from which the same shall become payable, and shall be legibly painted in the English, Tamil, Telugu and Hindustani languages on boards exhibited at the places appointed under section 6.