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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Madhya Pradesh - Subsection

Section 62(1)(i) in The M.P. Vanijyik Kar Adhiniyam, 1994

(i)against an order determining the liability of a dealer to pay tax or against a notice issued under this Act for assessment except after an assessment order is passed; and