Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(2)(f) in The Rajasthan Minor Mineral Concession Rules, 1986

(f)revenue details of the applied area with khasra/aaraji number, type of land and the exact area of the khasra/aaraji falling in the applied area along with the super imposed map;