Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 17 in Haryana Fisheries Rules, 1996 17. The licensee shall submit each month to the Director a report regarding the wholesale and retail prices of different varieties of fish caught and sold during the preceding month alongwith their respective weight.
