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Constitution Article

Section 2 in THE CONSTITUTION (SEVENTY-FIRST AMENDMENT) ACT, 1992

2. The Napali language is also known in some areas as `Gorkha Bhasa'. In the Census operations, other nomenclatures such as `Gorkhali', `Gorkdhi', `Gurkhiya', `Khaskura' or `Naipali' have also been used.

An Act further to amend the Constitution of India.BE it enacted by Parliament in the Forty-third Year of the Republic of India as follows:-