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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(6)(j) in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

(j)The applicant shall run hospital at least with 10 beds within a campus with an outpatient department, casualty and emergency management room. The above hospital shall be managed by qualified Doctors and adequate Para-Medical staff and other staff who shall be in a position to attend on emergencies throughout the day;