M/S. Suraj Precision Engineering vs The Commissioner Of Police on 17 April, 2018

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Madras High Court

M/S. Suraj Precision Engineering vs The Commissioner Of Police on 17 April, 2018

Bench: S.M.Subramaniam

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED  :  17.04.2018

CORAM

THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

W.P.No.7172 of 2014
and
M.P.Nos.1 & 2 of 2014
 

M/s. Suraj Precision Engineering 
  Works (P) Limited, 
Rep. by its Managing Director, 
  Mr. Suraj Sunil,
No.26, B/7, SIDCO Industrial Estate,
Ambattur, Chennai - 600 098.  			... Petitioner 

-vs-

1.The Commissioner of Police, 
   Office of Commissioner of Police, 
   Egmore, Chennai.

2.The Inspector of Police, 
   (T2) Ambattur Police Station, 
   Ambattur, Chennai.

3.CITU Union Rep. by its
   Secretary, 
   Ambattur, Chennai.

4.K.Inbaraj

5.K.Babu

6.K.Sathya

7.D.Kumar					... Respondents 




PRAYER: Writ Petition filed under Article 226 of the Constitution of India, praying for the issue of a Writ of Mandamus, directing the respondents 1 and 2 to provide adequate police protection to their factory premises situated at No.26, B/7, SIDCO Industrial Estate, Ambattur, Chennai - 600 098 so as to smoothly run the factory and thereby prevent the respondents 3 to 7, and their associate workmen from, in any manner interfering or preventing the working of the factory or the free ingress and egress of the willing workmen, staff or such other persons as are associated with the factory premises, into and out of the factory, or the transport and removal of raw material and finished goods to and from the petitioner mill.   

 	For Petitioner  	     ::  Mr.M.Raja Sekhar
 
	For R1 & R2	     ::  Mr.M.Elumalai
			          Government Advocate

	For R3 to R7	     ::  M/s.Dayanithi

* * * * *


O R D E R

The learned counsel appearing for the writ petitioner seeks permission of this Court to withdraw this Writ Petition. He has also made an endorsement to the said effect.

2.Recording the submissions made by the learned counsel for the petitioner and the endorsement so made, this Writ Petition is dismissed as withdrawn. No costs. Consequently, the connected Miscellaneous Petitions are closed.

17.04.2018 Speaking order/Non-speaking order Index : Yes Internet: Yes ah To

1.The Commissioner of Police, Office of Commissioner of Police, Egmore, Chennai.

2.The Inspector of Police, (T2) Ambattur Police Station, Ambattur, Chennai.

3.CITU Union Rep. by its Secretary, Ambattur, Chennai.

S.M.SUBRAMANIAM, J.

ah W.P.No.7172 of 2014 and M.P.Nos.1 & 2 of 2014 17.04.2018

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