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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(1)(iii) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(iii)in any other case not falling either under clause (i) or clause (ii) after giving to such person fifteen days notice; and