Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 30 in Andhra Pradesh Education Act, 1982 30. Parent-teacher association: - (1)There shall be parent-teacher association for every educational institution other than an adult educational centre.(2)The composition and functions of the parent-teacher association shall be in accordance with such rules as may be prescribed.
