Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017 (d)"NEET" means the National Eligibility-cum-Entrance Test conducted by the National Board of Examination for admission to post-graduate courses;
