Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(a)procure by purchase commodities from members or from other sources without affecting the interest of its members, pool, process, manufacture, distribute and sell the same and for that purpose set up collection and challing centres, fluid milk plants milk products factories etc;