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State of Rajasthan - Section

Section 137 in Rajasthan Registration Rules, 1955

137. Copies of documents wrongly registered in Book III or IV.

- A copy of a document registerable in book I but inadvertently registered in book III or IV can be granted only to the persons referred to in clauses (2) and (3) of section 57 unless and until the entry is transferred to the right book under rule 157.