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Himachal Pradesh High Court

Meena Devi vs . Hpseb Ltd. & Anr on 29 March, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Meena Devi Vs. HPSEB Ltd. & anr .

CWP No. 1810 of 2022 29.3.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.

Mr. T.S. Chauhan, Advocate, for respondent No. 1.

r to Ms. Suchitra Sen, Advocate, for respondent No. 2.

Notice. Mr. T.S. Chauhan and Ms. Suchitra Sen, Advocates appear and waive service of notice on behalf of respective respondents.

They pray for and are granted three weeks' time to file reply/obtain instructions. List on 19.4.2022.

CMP No. 3258 of 2022

Notice/reply in the aforesaid terms. In the meanwhile, the respondents are directed to keep one post of Assistant Store Keeper vacant, under Post Code 822, if not already filled.

Copy dasti.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge March 29, 2022 (Kalpana) ::: Downloaded on - 29/03/2022 20:25:07 :::CIS