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Madhya Pradesh High Court

Smt. Anjali And 6 Ors. vs Lokendra And 2 Ors. on 17 October, 2016

                          MA-2592-2013
             (SMT. ANJALI AND 6 ORS. Vs LOKENDRA AND 2 ORS.)


17-10-2016

Shri R.N. Dave, learned counsel for the appellants.
Shri Manoj Jain, learned counsel for the respondents

No.1 & 2.

Shri Mayank Upadhayay, learned counsel for the respondent No.3.

Learned counsel for the appellants seeks two weeks' time to argue the matter finally. Prayer is accepted.

List after two weeks for final hearing.

(RAJEEV KUMAR DUBEY) JUDGE