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[Cites 0, Cited by 0] [Section 4A(2)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(2)(b) in Tamil Nadu Panchayats Building Rules, 1997

(b)if the owner or occupier of the building fails to provide rain water harvesting structure on or before the 10th October 2003, the water supply connection provided to such building shall be disconnected till rain water harvesting structure is provided.