Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(5)(v) in The Family Courts (Rajasthan) Rules, 1991 (v)perform such other functions as may be assigned to him by the Family Court, from time to time.