Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 4 in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

4. Language of the Commission.

(1)The proceedings of the Commission shall be conducted in Hindi or English.
(2)No petition in any language other than Hindi or English shall be accepted by the Commission, unless accompanied by Hindi or English version.