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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(13)(i) in Bihar Excise Act, 1915

(i)the leaves, small stalks and flowering or fruiting tops of the Indian hemp plant (Cannabis Sativa L.) including all forms known as bhang, siddhi or ganja;