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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(1)Every Tribunal shall prepare a panel of persons suitable for appointment as Conciliation Officer as defined in explanation to sub-section (6) of section 6 of the Act.