Section 2 in The Orissa Subordinate Correctional Service Rules, 1992
2. Definitions.
- In these rules unless the context otherwise requires-(a)"Appointing Authority" means the Inspector-General of Prisons;(b)"Committee" means the Selection Committee constituted under Rule 11;(c)"Government" means the Government of Orissa;(d)"Select list" means the list of candidates approved under Rules 13 and 8;(e)"Service" means the Orissa Subordinate Correctional Service;(f)"Year" means the calendar year;
