Section 96(4B) in The Central Motor Vehicles Rules, 1989
(4B)[ The motor vehicles of category M1 and M2 shall-(i)on and after the 1st April 2018, in the case of new models; and(ii)on and after the 1st April 2019, in the case of all models.be fitted with Anti-lock braking systems as per IS: 15986:2015, specifications in case of Category M1 vehicles and per IS: 11852:2003 (Part -9), specifications in case of Category M2 vehicles.] [Inserted by Notification No. G.S.R. 120 (E), dated 10.2.2017 (w.e.f. 2.6.1989).]
