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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1) in The Maharashtra Borstal Schools Rules, 1965

(1)The inmates in a Borstal school shall be classified and segregated into dormitories or Houses,-
(a)according to age groups (i.e.. those between 15 to 18 years of age, those above 18 years but less than 20 years and those above 20 years of age); and
(b)on the basis of institutional treatment (i.e., those having previous institutional experience and those having no previous institutional experience).