Gujarat High Court
Anand vs National on 20 October, 2008
Author: Jayant Patel
Bench: Jayant Patel
Gujarat High Court Case Information System
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SCA/12816/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 12816 of 2008
=====================================================
ANAND
REGIONAL CO OPERATIVE OIL SEEDS GROWERS UNION LTD - Petitioner(s)
Versus
NATIONAL
DAIRY DEVELOPMENT BOARD - Respondent(s)
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Appearance :
MR
PRAKASH K JANI for Petitioner(s) : 1,
None for Respondent(s) :
1,
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CORAM
:
HONOURABLE
MR.JUSTICE JAYANT PATEL
Date
: 20/10/2008
ORAL
ORDER
Mr. Jani, learned counsel for the petitioner states that the petitioner has received reply from National Dairy Development Board (NDDB) dated October, 17 2008 and 60 days have been granted and therefore, he does not press the petition at this stage.
Without expressing any opinion on merits, permission is granted. Disposed of as not pressed.
(JAYANT PATEL, J.) ynvyas Top