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State of Odisha - Section

Section 10 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

10. Eligibility.

(1)In order to be eligible to be considered for the post of Deputy Superintendent of Police, Vigilance, a candidate should have worked in an analogous post in Orissa Police or should have put in at least five years of continuous service in the rank of regular Inspector of Police.