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State of Punjab - Section

Section 42 in The Punjab Warehouses Rules, 1958

42. Section 24.

- Applications for renewal of licenses issued to weighers, samplers and classifiers shall be made atleast one month prior to the termination of the licences and such applications shall be accompanied by a fee of Rs. 5/-. The conditions for the renewal of licence shall be the same as those on which a new licence is issued.