Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(b) in Treaty on Extradition between the Republic of India and the Federative Republic of Brazil (b)Whether or not the laws in the Requesting Party place the crime within the same category of crime or describe the crime by the same terminology.
