Section 1(3) in The Court-Fees (Delhi Amendment) Act, 2012
(3)It shall come into force on such [date] [Came into force on 1-8-2012, vide Notification No. F.1(21)/Regn.Br./DivCom/2010/ 20780-92, dated 31st July, 2012. (Now stands not effective vide Supreme Court Order dated 12th November, 2013)] as the Government may, by notification in the official Gazette, appoint.
