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[Cites 0, Cited by 4] [Section 10A(7)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(7)(d) in The Dentists Act, 1948

(d)whether adequate hospital facilities, having regard to the number of students likely to attend such authority or institution or course of study or training or as a result of the increased admission capacity have been provided or would be provided within the time-limit specified in the scheme;