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State of Jharkhand - Section

Section 282 in Bihar Education Code, 1961

282. Particulars to be entered in Transfer Certificate.

- Every transfer certificate must contain a statement of the reasons owing to which the pupil is leaving the school. On the back of the certificate, over the signature of the Headmaster/ Principal should be noted the marks secured by the pupil at the last terminal examination at which he has appeared, with the date thereof.(Orders of D.P.I. embodied in the first edition of the Code. D.P.I.'s circular no. 8, dated the 8th June 1937.)