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Delhi High Court - Orders

Mohd Javed Qureshi vs Gian Kaur & Ors on 16 December, 2025

                               $~35
                               *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        RFA 3/2018 & CM APPL. 9706/2020, CM APPL. 6029/2021, CM
                                        APPL. 60991/2024, CM APPL. 6347/2025, CM APPL. 6348/2025

                                        MOHD JAVED QURESHI                                                                 .....Appellant
                                                                     Through:          Mr. Pankaj Gupta and Mr. Sahil
                                                                                       Kumar, Advocates
                                                                                       Mob: 9875313221
                                                                                       Email: [email protected]
                                                                     versus

                                        GIAN KAUR & ORS.                                                   .....Respondents
                                                     Through:                          Mr. Ajit Nair, Ms. Jyoti Singh and
                                                                                       Mr. Satvik Tripathi, Advocates for R-
                                                                                       2
                                                                                       Mob: 9811733315
                                                                                       Mr. Ashok, Advocate for R-3, 6 & 8
                                                                                       Mob: 9312209463
                                        CORAM:
                                        HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                     ORDER

% 16.12.2025

1. Written submissions have not been filed, till date.

2. Accordingly, the parties are granted liberty to file their written submissions, along with the judgments that they wish to rely upon, before the next date of hearing.

3. List on 13th May, 2026.

MINI PUSHKARNA, J DECEMBER 16, 2025 ak This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 20:52:45