Delhi High Court - Orders
Mohd Javed Qureshi vs Gian Kaur & Ors on 16 December, 2025
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 3/2018 & CM APPL. 9706/2020, CM APPL. 6029/2021, CM
APPL. 60991/2024, CM APPL. 6347/2025, CM APPL. 6348/2025
MOHD JAVED QURESHI .....Appellant
Through: Mr. Pankaj Gupta and Mr. Sahil
Kumar, Advocates
Mob: 9875313221
Email: [email protected]
versus
GIAN KAUR & ORS. .....Respondents
Through: Mr. Ajit Nair, Ms. Jyoti Singh and
Mr. Satvik Tripathi, Advocates for R-
2
Mob: 9811733315
Mr. Ashok, Advocate for R-3, 6 & 8
Mob: 9312209463
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 16.12.2025
1. Written submissions have not been filed, till date.
2. Accordingly, the parties are granted liberty to file their written submissions, along with the judgments that they wish to rely upon, before the next date of hearing.
3. List on 13th May, 2026.
MINI PUSHKARNA, J DECEMBER 16, 2025 ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 20:52:45