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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(2)For each Madarsa a reserve fund in accordance with the Schedule given in regulation (6) shall be necessary. The amount shall also be pledged in the favour of the District Minority Welfare Officer.