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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. (Regulation Of Building Operations) Directions, 1960

(2)Detailed layout plan on the same scale as the site-plan, showing location and width of all streets and dimensions and uses of all plots in which the site if proposed to be divided and also showing. -
(a)location of drains, sewers, public utility services, electric lines and sewage;
(b)area set apart for road, open spaces, playgrounds, schools, or other public buildings;
(c)in distinctive notations, all uses to which land is to be put.